Reliance General Insurance ... vs Mrs.Akshata Swapnil Gawade ...
2023 Latest Caselaw 7911 Bom

                                        1             10 fa 691-18 with xobst 9650-19-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                             FIRST APPEAL NO.691 OF 2018
                                        WITH
                         CROSS OBJECTION (ST.) No.9650 of 2019
                                         IN
                             FIRST APPEAL NO.691 OF 2018

 Reliance General Insurance Company Limited                        ... Appellant
       Vs.
 Mrs. Akshata Swapnil Gawde and anr.                               ... Respondents
                                 -------

 Mr.D.S.Joshi h/f Mr.Rahul Mehta i/by M/s KMC Legal Venture, Advocates
 for the Appellant.
 Mr.S.S.Vidyarthi with Ms.Ishita Bhole, Advocates for the Respondent No.1.

                                            -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    04 AUGUST, 2023.


 P.C. :

1. Learned counsel inform that the record and proceedings have

already sent from the Tribunal and the matter be listed for final disposal.

At their request, list for final disposal on 15 th September, 2023 at 2.30

p.m.

2. Learned counsel are at liberty to circulate brief propositions and

judgments in support.

                                                          (ABHAY AHUJA, J.)


  Priya R. Soparkar                                                                           1 of 1