M/S. Tricolour vs Sangli Bank Limited (Deleted) ...
2023 Latest Caselaw 7753 Bom

                                                                  73-CRA-346-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                 CIVIL REVISION APPLICATION NO.346 OF 2022

 M/S.TRICOLOUR                                     )...APPLICANT

          V/s.

 SANGLI BANK LIMITED (deleted)                     )
 ICICI BANK LIMITED                                )...RESPONDENT

 Mr.Rohan Mahadik i/b. The Juris Partners, Advocate for the Applicant.


                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    3rd AUGUST 2023

 P.C. :

1. At the joint request of the learned Counsel for the parties, who

submit that the lead counsel are not available today, list on 11th October

2023.

2. Let the learned Counsel file brief propositions and supporting

judgments in the Registry.

3. Statement made earlier to continue till the next date.

                                              (ABHAY AHUJA, J.)




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