Balkrishna Mahadu Sinare And Anr vs The State Of Maharashtra
2023 Latest Caselaw 4468 Bom

Citation : 2023 Latest Caselaw 4468 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Balkrishna Mahadu Sinare And Anr vs The State Of Maharashtra on 28 April, 2023

Bench: N. R. Borkar

                                                                                Board Sr.No.:-9

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2638 OF 2021

 Balkrishna Mahadu Sinare And Anr                        ....APPLICANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

Mr. Vinod Chate a/w Ms. Kalpana Chate i/by Chate and Associates for Applicant Mr. A. A. Palkar, APP for Respondent - State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 28th April, 2023 P.C. :