Gitiesh Tanaji Bankar vs The State Of Maharashtra And Ors
2023 Latest Caselaw 4460 Bom

Citation : 2023 Latest Caselaw 4460 Bom
Judgement Date : 28 April, 2023

Bombay High Court

Gitiesh Tanaji Bankar vs The State Of Maharashtra And Ors on 28 April, 2023

Bench: Amit Borkar

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2138 OF 2019

 Gitiesh Tanaji Bankar                                  ....PETITIONER
             V/S
 The State Of Maharashtra And Ors.                    ....RESPONDENT

Mr. Amitkumar Sale with Mr. Tukaram Shendge for the Petitioner Mr. Arfan Sait, APP for Respodnent/State

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 28th April, 2023 P.C. :