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Uddhav S/O. Tukaram Shelke And ... vs Shri. Prakash Mukund, Education ...
2023 Latest Caselaw 4458 Bom

Citation : 2023 Latest Caselaw 4458 Bom
Judgement Date : 28 April, 2023

Bombay High Court
Uddhav S/O. Tukaram Shelke And ... vs Shri. Prakash Mukund, Education ... on 28 April, 2023
Bench: Avinash G. Gharote
                                                      1                                        938.CP.293-2022.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                         CONTEMPT PETITION NO. 293 OF 2022
                                         IN
                          WRIT PETITION NO. 957 OF 2016 (D)
                       ( Uddhav Tukaram Shelke
                                  Vs.
     Shri Prakash Mukund, Education Officer (Secondary) Zilla Parishad,
                           Buldhana & Ors. )

Office Notes, Office Memoranda                            Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mrs. U.A. Patil, Advocate for the Petitioner.
                                  Mr. N.S. Warulkar, Advocate for the Respondent No.1.




                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 28th APRIL, 2023

Mr. Warulkar, learned counsel for the respondent No.1, has placed on record the approval granted by the respondent No.1, which is in terms of the judgment of this Court dated 19.07.2022, considering which, the petition is disposed of on account of the order being complied with.

JUDGE SD. Bhimte

 
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