Shri. Milind Bagul vs Maharashtra Public Service ...
2023 Latest Caselaw 4376 Bom

                                                                   Board Sr.No.:-904

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9845 OF 2019

 Maharashtra Public Service Commission        ....PETITIONER
 Through Secretary
             V/S
 Miss. Ruchita Vasant Somane And Ors        ....RESPONDENT

WITH INTERIM APPLICATION NO. 2563 OF 2019 In Writ Petition 9845 OF 2019

Shri. Milind Bagul ....PETITIONER V/S Maharashtra Public Service Commission And ....RESPONDENT Ors

WITH INTERIM APPLICATION NO. 4129 OF 2019 In Writ Petition 9845 OF 2019

Miss. Ruchita Vasant Somane And Ors ....PETITIONER V/S Maharashtra Public Service Commission ....RESPONDENT Through Secretary

WITH INTERIM APPLICATION NO. 3141 OF 2023 In

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Writ Petition 9845 OF 2019

The State Of Maharashtra Through Marathi ....PETITIONER Language Dept Mantralaya Mumbai V/S Maharashtra Public Service Commission ....RESPONDENT Mumbai

Mr. Ashutosh Kulkarni a/w Mr. Sarthak S. Dewan a/w Mr. Akshay R. Kulkarni for Petitioner Mr. Sandip Gajanan Rane for Applicant in IA/4129/19 & Respondent No. 1 in WP

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 27th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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