Phoenix Arc Pvt. Ltd vs Vikas Prasad Somani
2023 Latest Caselaw 4368 Bom

                                                                    16-EXA-1554-17.doc

Sharayu Khot.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                      EXECUTION APPLICATION NO.1554 OF 2017

      Phoenix ARC Pvt. Ltd.                                ...Decree Holder

                Versus

      Vikas Prasad Somani                                  ...Judgment Debtor

                                         ----------
      Mr. Mehul Thakkar a/w Ms. Jayshri Rajemahadik i/by Manmohan
      Rao for the Applicant.
                                         ----------

                                        CORAM : R.I. CHAGLA J.

                                          DATE        : 27 April 2023

      ORDER :

1. The learned Counsel appearing for the Applicant/ Decree

Holder states that the matter has been settled. He has sought time for

withdrawal of the Execution Application.

2. Place the Execution Application on 4th May 2023 under

the caption for withdrawal.

[ R.I. CHAGLA J. ]