Mahesh Prabhakar Bhoir vs State Of Maharashtra
2023 Latest Caselaw 4263 Bom

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 576 OF 2022

 Mahesh Prabhakar Bhoir                                  ....APPLICANT
            V/S
 State Of Maharashtra                                 ....RESPONDENT

Mr. Rahul Thakur, Ms. Sushmita Tandel,Mr. Sanket Thakur, Mr. Ganesh Gupta and Mr. Sahil Gorpade for the Applicants. Mr. Anand Wagaralkar h/f Mr. Umeshchandra Yadav, Special PP for the Respondent /State.

Mrs. A.A. Takalkar, APP, for the Respondent State.

        CORAM :                HON'BLE SMT. JUSTICE ANUJA
                               PRABHUDESSAI J
        DATE :                 26th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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