Citation : 2023 Latest Caselaw 4259 Bom
Judgement Date : 26 April, 2023
Board Sr.No.:-20
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9615 OF 2018
Kumar Shailendra Sinha And Ors. ....PETITIONER
V/S
Union Of India , Through The Secretary And ....RESPONDENT
Ors.
Mr. Rahul Walia a/w Ms. Asmita Pendharkar for Petitioner Ms. Padmaja Dholakia a/w Ms. Charushila Mane i/b M/s. Dholakia Law Associates for Respondent Nos. 1 to 10.
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.
MARNE, JJ
DATE : 26th April, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
Page 1/1
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