Tata Capital Ltd. And Anr vs Puran Hayat Singh
2023 Latest Caselaw 4257 Bom

2023:BHC-OS:3496



                                                                                  9-EXAL-881-19.doc

            Sharayu Khot.
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                  EXECUTION APPLICATION (L) NO. 881 OF 2019


                    Tata Capital Ltd. & Anr.                               ...Applicants/
                                                                           Decree-holders

                            Versus

                    Puran Hayat Singh                                      ...Respondent/
                                                                           Judgment-Debtor

                                                      ----------
                    Mr. Siddharth R. Ronghe for the Applicants.
                    (No R & P.)
                                                      ----------

                                                      CORAM : R.I. CHAGLA J

                                                        DATE       : 26 April 2023
                    ORDER :

1. Learned Advocate appearing for the Applicants on

instructions has sought leave to withdraw Execution Application (L)

No. 881 of 2019.

2. Accordingly, Execution Application (L) No. 881 of 2019

is disposed of as withdrawn.

[R.I. CHAGLA J.]