Citation : 2023 Latest Caselaw 4248 Bom
Judgement Date : 26 April, 2023
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3937 OF 2023
Anita Raj Ajmera ....PETITIONER
V/S
Raj Ramesh Ajmera ....RESPONDENT
Ms.Taubon Irani a/w Ms. Sachi Lodha a/w Ms. Disha Shetty for Petitioner Mr. R. T. Lalwani a/w Ms. Sarah Kapadia and Ms. Anoushka Ajoy Thangkhiew i.b. Vesta Legal for Respondent
CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.
CHAVAN J
DATE : 26th April, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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