Tml Distribution Co. Ltd vs The Dy. Commissioner Of Sales Tax , ...
2023 Latest Caselaw 4211 Bom

                                                                             Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8343 OF 2019

 Tml Distribution Co. Ltd.                    ....PETITIONER
             V/S
 The Dy. Commissioner Of Sales Tax , Pune And
                                           ....RESPONDENT

Ors

Mr R. A. Dada, Sr Counsel a/w Mr. Z. R. Dada, Mr H N Vakil, Ms. Shriya Mehta i/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for Petitioner Ms Shruti D Vyas, B Panel Counsel for R. Nos. 1 to 3

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 25th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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