Manish S/O. Kisangopal Sharma And ... vs State Of Mah. Thr. Pso Tahsil Dist. ...
2023 Latest Caselaw 4130 Bom

                                                   1                                  18apl444.23

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH : NAGPUR

                      CRIMINAL APPLICATION (APL) NO. 444/2023
              (Manish S/o Kisangopal Sharma & anr. Vs. State of Maharashtra & ors.)
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Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                          Mr. N.P. Singhania, Advocate for applicants.
                          Mr. V.A. Thakare, APP for non-applicant No.1.
                          Mr. R. Khapekar, Advocate for non-applicant Nos. 2 to 4.


                          CORAM: VINAY JOSHI AND
                                 BHARAT P. DESHPANDE, JJ.

DATED : 24/04/2023.

Heard.

2. The applicants have filed a copy of payment receipt along with pursis showing the compliance of the judgment and order dated 18.04.2023.

3. Compliance is noted and taken on record.

(BHARAT P. DESHPANDE, J.) (VINAY JOSHI, J.) Gohane