Balaji Agri Chem India Pvt Ltd vs Indian Potash Ltd
2023 Latest Caselaw 4126 Bom

2023:BHC-OS:3408-DB
                                                                                   9.ial.10634.2023.doc


                 Chaitali Ekke


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION (L) NO. 10634 OF 2023
                                                    IN
                                   COMMERCIAL APPEAL (L) NO. 9571 OF 2023

                 Balaji Agri Chem India Pvt. Ltd.                    ...Applicant / Appellant
                              Versus
                 Indian Potash Ltd.                                  ...Respondent
                                                ....
                 Mr. Ruben Fernandes a/w Mr. Ram Jay Narayan, Advocate for Applicant
                 / Appellant.
                                                ....

                                                  CORAM      : K. R. SHRIRAM &
                                                               RAJESH S. PATIL, JJ.

                                                  DATED      : 24th April 2023
                 P.C.:

                 1                Mr. Fernandes states that in view of the conclusion arrived

at in paragraph 52 of the judgment in Skil-Himachal Infrastructure and

Tourism Limited and others vs. IL and Fs Financial Services Limited 1,

Appellant be given leave to withdraw the Appeal with liberty to file

such proceedings, as adviced, in accordance with law. Appeal dismissed,

as withdrawn, with liberty, as prayed for.

2 Consequently, Interim Application is not maintainable. The

same is also disposed.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)

1 2022 SCC ONLINE BOM 3152