Atithi N Patel And Ors vs The Indian Property Trust And Anr
2023 Latest Caselaw 4058 Bom

Citation : 2023 Latest Caselaw 4058 Bom
Judgement Date : 21 April, 2023

Bombay High Court

Atithi N Patel And Ors vs The Indian Property Trust And Anr on 21 April, 2023

Bench: Amit Borkar

                                                               12-apl382-2023.doc


 VRJ
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CRIMINAL APPELLATE JURISDICTION

                 CRIMINAL APPLICATION NO.382 OF 2023


 Atithi N. Patel & Ors.                         ... Applicants
             V/s.
 The Indian Property Trust & Anr.               ... Respondents


 Mr. Bhomesh Bellam for the applicants.
 Mr. M.G. Patil, APP for the respondent No.2/State.


                               CORAM     : AMIT BORKAR, J.

                               DATED     : APRIL 21, 2023
 P.C.:

1. Issue notice to respondent No.1, returnable on 5th July 2023.

2. In view of judgment of this Court in Lyka Labs Limited and Another vs. The State of Maharashtra and Another in Criminal Application No.886 of 2022 dated 8th March 2023, there shall be ad-interim relief in terms of prayer clause (c) till 5th July 2023.

(AMIT BORKAR, J.)

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