Dhanraj Nagorao Alane And Others vs The State Of Maharashtra And ...
2023 Latest Caselaw 3973 Bom

                                                                        966.Appln.4001.22.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                       CRIMINAL APPLICATION NO.4001 OF 2022

                      DHANRAJ NAGORAO ALANE AND OTHERS
                                    VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS

                                          ...
                 Advocate for Applicants : Mr. Patil N.P. Jamalpurkar
                      APP for Respondents: Mr. M.M. Nerlikar
                                          ...

                                    CORAM    :   MANGESH S. PATIL &
                                                 ABHAY S. WAGHWASE, JJ.

                                    DATE     :   20.04.2023
PER COURT :

Learned APP seeks time to place on record the order for the

breach of which the applicant is being prosecuted as also the latest judgment

of the Supreme Court on the point. Stand over to 09.06.2023.

(ABHAY S. WAGHWASE, J.) (MANGESH S. PATIL, J.)

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