Citation : 2023 Latest Caselaw 3963 Bom
Judgement Date : 20 April, 2023
(1) 5wp2558.23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 2558 OF 2023
Prakash Shalikram Kadu __ Vs. ___Gandhi Shikshan Sanstha and ors
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. S.S.Dhengale, Advocate for petitioner
Ms. T.H.Khan, AGP for respondent No.3
CORAM : AVINASH G. GHAROTE, J.
DATE : 20/04/2023
1] Since it is an admitted position that the
petitioner was employed with the schools as mentioned in para 9 (pg.30) of the impugned judgment, and it is contended that such employment was not gainful, Mr.Dhengale, learned counsel for the petitioner to place on record the documents on the record of the tribunal to indicate the above position.
2] List the matter after Summer Vacation, 2023.
JUDGE Rvjalit
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