Sushilkumar Chandrakant Kadam ... vs The Sub Divisional Officer And Ors
2023 Latest Caselaw 3874 Bom

2023:BHC-AS:11731
           SWAROOP Digitally
                   SWAROOP
                             signed by

           SHARAD  SHARAD PHADKE
                   Date: 2023.04.19
           PHADKE  11:39:25 +0530
                                                                                                   2 wp 6021 of 2022.doc

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
                                           WRIT PETITION NO.6021 OF 2022

            Sushilkumar Chandrakant Kadam and Ors.                           ...      Petitioners
                   versus
            The Sub-Divisional Officer and Ors.                              ...    Respondents

            Ms. Shraddha Pawar i/by Mr. Dilip Bodake, for Petitioners.
            Mr. S.D.Rayrikar, AGP for State.
            Mr. Shailesh Chavan, for Respondent No.4.

                                                CORAM:        N.J.JAMADAR, J.

                                                DATE :        18 APRIL 2023

            P.C.

1. The above Writ Petition is placed on board for suo motu Speaking to the

Minutes Of the Judgment dated 27th March, 2022.

2. In the cause title, the said date '27 th March, 2022', be substituted to read

as '27th March, 2023'.

3. Original Order be corrected accordingly and uploaded.

                                                                                             ( N.J.JAMADAR, J. )




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