Ram S/O. Ashruba Dakhore And ... vs Shri. Prakash Mukund, Education ...
2023 Latest Caselaw 3868 Bom

                                                      1                                        962.CP.292-2022.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH AT NAGPUR

                         CONTEMPT PETITION NO. 292 OF 2022
                                        IN
                           WRIT PETITION NO. 956 OF 2016
                        ( Ram Ashruba Dakhore
                                  Vs.
     Shri Prakash Mukund, Education Officer (Secondary) Zilla Parishad,
                           Buldhana & Ors. )

Office Notes, Office Memoranda                            Court's or Judge's orders
of Coram, Appearances, Court's
orders     or    directions and
Registrar's orders


                                  Mrs. U.A. Patil, Advocate for the Petitioner.
                                  Mr. S.K. Bhattacharya, Advocate for the Respondent No.1.




                                  CORAM:        AVINASH G. GHAROTE, J.

DATED : 18th APRIL, 2023

List the matter on 24.04.2023, by which time, the respondent No.1 who is already under a direction to grant approval in terms of para 12 of the judgment dated 19.07.2022 passed in Writ Petition No.954/2016 and other connected Petitions, shall place the approval on record and shall remain personally present in this Court.

JUDGE SD. Bhimte