Citation : 2023 Latest Caselaw 3861 Bom
Judgement Date : 18 April, 2023
Board Sr.No.:-7
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 30 OF 2023
In
COMMERCIAL ARBITRATION PETITION 527 OF 2019
Samir Narain Bhojwani ....PETITIONER
V/S
Bombay Slum Redevelopment Corporation ....RESPONDENT
Private Limited
WITH INTERIM APPLICATION NO. 4121 OF 2022 In INTERIM APPLICATION STAMP NO. 9002 OF 2021
Samir Narain Bhojwani ....PETITIONER V/S Bombay Slum Development Corporation Ltd. ....RESPONDENT And Anr.
WITH INTERIM APPLICATION NO. 2496 OF 2020 In Commercial Appeal 30 OF 2023
Samir Narain Bhojwani ....PETITIONER V/S Bombay Slum Redevelopment Corporation ....RESPONDENT Private Ltd. And Siddhivinayak Realtors Ltd.(applicant)
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WITH INTERIM APPLICATION LODGING NO. 9002 OF 2021 In Commercial Appeal 30 OF 2023
Vistra Itcl (india) Ltd. (applicant) ....PETITIONER V/S Samir Narain Bhojwani And Anr. ....RESPONDENT
Mr. Shyam Mehta, Senior Advocate a/w Mr.Rohaan Cama, Mr. Parimal Shroff, Mr. D. V. Deokar, Mr. Sachin Pandey and Mr. D. Parikh i/b. Parimal K. Shroff & Co. for the Appellant. Mr.Mahendra Ghelani a/w Mr.Anand Pai, Mr.Atman Mehta, Mr.Vipul Patel, Mr.Nishith Patel, Mr. Rachit Bharwada, Mr. Ashutosh i/b. M/s Law Charter for the Respondent. Mr. Navroz Seervai, Senior Advocate with Mr.Sarosh Bharucha, Mr.Murtaza Kachwalla, Mr.S.M.Algaus, Ms. Saloni Vyas, Mr.Palash Moolchandani i/b. M/s Argus Partners for the Applicant in IAL/ 9002/2021.
Mr. Akshay Vani a/w Mr. Manan Jaiswal a/w Ms. Niyati Shah i/b.
M/s Vani & Associates for the Applicant in IA(L) 2496/2020. Mr. D.M.Patil, Representative of Court Receiver is present
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 18th April, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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