Haribhau Kondu Pawar (Deceased) ... vs Concord Co-Operative Housing ...
2023 Latest Caselaw 3829 Bom

                           1                                             1.CRA-285-22+

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

             CIVIL REVISION APPLICATION NO.285 OF 2022
                                    [Concord CHS Vs. Amedmal]
                               WITH
                 INTERIM APPLICATION NO.2168 OF 2023

                               WITH
                 INTERIM APPLICATION NO.17880 OF 2022

                               ........
                               WITH
                    WRIT PETITION NO.6701 OF 2022
                               WITH
              INTERIM APPLICATION [ST] NO.5652 OF 2023
                               WITH
                INTERIM APPLICATION NO.30238 OF 2022
                               WITH
                INTERIM APPLICATION NO.17863 OF 2022

                                ......
                               WITH
                  WRIT PETITION [ST] NO.13161 OF 2022
                               WITH
              INTERIM APPLICATION [ST] NO.5654 OF 2023
                               WITH
                INTERIM APPLICATION NO.30237 OF 2022
                               WITH
                INTERIM APPLICATION NO.17861 OF 2022

                               ......
                              WITH
             CIVIL REVISION APPLICATION NO.406 OF 2022
                              WITH
                INTERIM APPLICATION NO.3302 OF 2023

Office Notes, Office       Court's or Judge's orders.
Memoranda of Coram,
appearances, Court's
orders or directions and
Registrar's orders
                        Mr. G.S. Godbole, Senior Advocate i/b. Shivraj R. Patne,
                        a/w. Shon Gadgil for the Applicants in CRA/285/2022,
                        for Respondent Nos.6(a) to (g), for Respondent Nos.6(i)
                        to (l) in CRA/406/2022, for Respondent Nos.6 to 17 in
                        WP/6701/2022; and for Respondent No.8 in
                        WP/ST/13161/2022.

                          Mr. S. M. Gorwadkar, Senior Advocate i/b. Umesh
                          Mankapure for the Petitioner in WP/6701/2022.

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                                 2                                         1.CRA-285-22+

                               Mr. Anil Anturkar, Senior Advocate a/w. Sugandh
                               Deshmukh,   Irvin   D'Souza,   Vaibhav   Thorve,
                               Harshvardhan Suryavanshi,     for Petitioner in
                               WP/ST/13161/2022.

                               Mr. R. D. Soni i/b. Karan Parmar for the Applicant in
                               CRA/406/2022,       for     Respondent    No.9     in
                               WP/ST/13161/2022,       for   Respondent   No.7    in
                               CRA/285/2022 and for Respondent No.19 in
                               WP/6701/2022.

                               Mr. Virag Tulzapurkar, Senior Advocate i/b. Hitanshu
                               Jain for Respondent Nos.4.1 to 4.7 in WP/6701/2022, for
                               Respondent Nos.4(a) to 4(g) in WP/ST/13161/2022, and
                               for Respondent Nos.4(a) to 4(g) in CRA/285/2022.

                               Mr. Surel Shah, Advocate i/b. Chaitanya Nikte for
                               Respondent Nos.1 & 5.1 to 5.6 in WP/6701/2022, for
                               Respondent Nos.1(a), 5(a) to 5(h) in WP/ST/13161/2022,
                               and for Respondent No.1 in CRA/285/2022.

                               Mr. Mayur Khandeparkar, Advocate i/b. Sumedh Ruikar
                               for Respondent Nos.2.1 to 2.8 & 3.1 in WP/6701/2022,
                               for Respondent Nos.2(a) to 2(h) & 3(a) in
                               WP/ST/13161/2022 and for Respondent Nos.2(a) to 2(h)
                               and for Respondent No.3(a) in CRA/285/2022.

                               Mr. Vijay Killedar, Advocate a/w. Abhinav A. Bhatkar,
                               for the Applicant in IA/2168/2023, IA/ST/5652/2023 and
                               IA/ST/5654/2023.


                                     CORAM : SARANG V. KOTWAL, J.

DATE : 18th APRIL, 2023 P.C.:

1. Judgment is reserved. Ad-interim relief, if any, to

continue till the pronouncement of the order.

(SARANG V. KOTWAL, J.)

Deshmane (PS)