Sudam Nivrutti Kondhare vs The State Of Maharashtra Thru The ...
2023 Latest Caselaw 3802 Bom

Citation : 2023 Latest Caselaw 3802 Bom
Judgement Date : 17 April, 2023

Bombay High Court

Sudam Nivrutti Kondhare vs The State Of Maharashtra Thru The ... on 17 April, 2023

Bench: Sandeep V. Marne

                                                                             Board Sr.No.:-501

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4859 OF 2019

 Sudam Nivrutti Kondhare                       ....PETITIONER
             V/S
 The State Of Maharashtra Thru The Addl. Gp ....RESPONDENT

And Ors

Mr. Susheel Mahadeshwar i/b Ms. Ranjana Todankar for Petitioner Mrs. N. M. Mehra, AGP for State - Respondent No. 1 Mr. Susheel Mahadeshwar i/b Ms. Ranjana Todankar for Petitioner

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 17th April, 2023 P.C. :