M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And ...
2023 Latest Caselaw 3726 Bom

                                                                             Board Sr.No.:-914

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL APPEAL NO. 12 OF 2023
                        In
    INTERIM APPLICATION STAMP NO. 8290 OF 2021

 M. V. Golden Pride                                     ....PETITIONER
            V/S
 Gac Shipping (india) Pvt. Ltd. And 3 Ors             ....RESPONDENT

Mr Shyam Kapadia i/b Mr Kunal S Gaikwad for Appellant Mr Bimal Rajasekhar a/w Ms Ridhi Nyati for Respondent No 1 Mr V K Ramabhadran, Senior Advocate a/w Mr Ajai Fernandes, Mr Deepak Motiwalla and Mr Rooshesh Motiwalla i/b Motiwalla and Co for Respondent No 2

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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