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Sonali Vijayrao Sisode vs State Of Maha., Thr. Secretary, ...
2023 Latest Caselaw 3710 Bom

Citation : 2023 Latest Caselaw 3710 Bom
Judgement Date : 13 April, 2023

Bombay High Court
Sonali Vijayrao Sisode vs State Of Maha., Thr. Secretary, ... on 13 April, 2023
Bench: A.S. Chandurkar, M. W. Chandwani
                                                                                              WP1413.23+2.odt
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                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.

                             WRIT PETITION NO. 1413                        OF 2023
                                  Anil Shankar Martiwar and others
                                                -Vs.-
                                The State of Maharashtra and another

                                                      WITH
                             WRIT PETITION NO. 1653                        OF 2023
                                   Rajani w/o Rameshwar Bhoyar
                                                -Vs.-
                                 The State of Maharashtra and others

                                                      WITH
                             WRIT PETITION NO. 2199                       OF 2023
                                           Sonali Vijayrao Sisode
                                                        -Vs.-
                                     State of Maharashtra and others
---------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders              Court's or Judge's Orders.
or directions and Registrar's orders.
---------------------------------------------------------------------------------------------------------------------
                             WP No.1413/2023
                             Mr.P.S.Kshirsagar, counsel for the petitioners.
                             Ms N.P.Mehta, AGP for respondent-State.
                             Mr.S.D.Zoting, counsel for respondent No.2.

                            WP No.1653/2023
                            Mrs.S.P.Giratkar, counsel for the petitioner.
                            Ms N.P.Mehta, AGP for respondent-State.
                            Mr.S.V.Sohoni, counsel for respondent Nos.2 and 3.

                            WP No.2199/2023
                            Mr.P.S.Patil, counsel for the petitioner.
                            Ms N.P.Mehta, AGP for respondent-State.
                            Mr.S.S.Shinde, counsel for respondent Nos.2 and 3.


                                    CORAM :           A.S. CHANDURKAR &
                                                      M.W.CHANDWANI, JJ.

DATE : 13TH APRIL, 2023

The reasons and directions recorded in the common

KHUNTE

WP1413.23+2.odt

judgment dated 11/04/2023 in Writ Petition No.1560 of 2023 and other connected matters be read as reasons and directions in these petitions also. Accordingly, the writ petitions are disposed of. No costs.

(M.W.CHANDWANI, J) (A.S.CHANDURKAR, J)

KHUNTE

 
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