Usmanbhai Dawood Karadia Through ... vs Philomena Gilbert Sebastian ...
2023 Latest Caselaw 3641 Bom

2023:BHC-OS:2936



                                                                16-IA(L) 39969.2022 in EXA (L) 726.2020.doc


                    K.S. Jadhav
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                  INTERIM APPLICATION (L) NO. 39969 OF 2022
                                                    IN
                                  EXECUTION APPLICATION (L) NO. 726 OF 2020

                    Usmanbhai Dawood Karadia & Anr.,                 ...Applicants/Plaintiffs
                                                                      Decree Holder
                                   Versus

                    Philomena Gilbert Sebastian                      ...Defendants/
                    Misquitta & Ors.,                                 Judgment Debtors
                                                        ----------
                    Nazim Sultan Saifi i/b MKU Juris, Advocate for Applicants/Plaintiffs.
                                                        ----------

                                                        CORAM : R.I. CHAGLA J.

                                                        DATE           : 12TH APRIL, 2023.
                    ORDER :

1. The Execution Application has been restored by a separate

order passed on 10th March, 2023 as Common Notice dated 15th

September, 2022 issued by the Prothonotary and Senior Master of

this Court under which Execution Application was rejected, has been

recalled.

2. The Interim Application has accordingly become

infructuous and is disposed of.

[R.I. CHAGLA J.]