Samnium Maritime Ltd vs Ceto Shipping Corporation
2023 Latest Caselaw 3609 Bom

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 2306 OF 2023
                       In
    COMMERCIAL ADMIRALTY SUITS 35 OF 2022

 Samnium Maritime Ltd                                   ....PETITIONER
             V/S
 Ceto Shipping Corporation                            ....RESPONDENT

Rahul Narichania, Sr. Counsel a/w Akshay Kolse-Patil & Prashanti Patel i/b Mulla & Mulla & CBC for applicant Dhruva Gandhi a/w Saakshat Relekar & Siddharth Manek i/b M/s. Crawford Bayley & Co for org. Plaintiff

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 11th April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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