M/S. Ntpc Ltd. Solapur Super ... vs Savita Vitthal Chavan And Ors
2023 Latest Caselaw 3608 Bom

                                                      02-ia-3459-2020.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                INTERIM APPLICATION NO. 3459 OF 2020
                                 IN
                     FIRST APPEAL NO.225 OF 2023


M/s. NTPC Ltd. Solapur Super Thermal
Power Project.                                       ...        Applicant
      Versus
Savita Vittal Chavan and Ors.                        ...        Respondents
                                .....
Mr. M. A. Chaudhari i/b R. Chaudhari, Ankita Jakkikore, for the
Applicant.
Mr. V. V. Purwant, for the Respondent.
                                .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 11th APRIL, 2023.

P.C.

Heard.

2 By an order dated 13th December, 2022 stay was granted to

the execution, implementation and operation of the impugned

judgment and order dated 27th July, 2018 passed by the Civil Judge,

Senior Division, Solapur, in Land Acquisition Reference No. 33 of

2011. The said order will continue to operate till 13th June, 2023.

                                   [PRITHVIRAJ K. CHAVAN, J.]



     Rekha Patil                                                        1 of 1