Sanjay Tukaram Katkar vs Neelima Sanjay Kadam And Ors
2023 Latest Caselaw 3527 Bom

                                                                               Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 428 OF 2023

 Sanjay Tukaram Katkar                                  ....APPELLANT
            V/S
 Neelima Sanjay Kadam And Ors.                        ....RESPONDENT

WITH INTERIM APPLICATION NO. 3519 OF 2023 In First Appeal 428 OF 2023

Sanjay Tukaram Katkar ....PETITIONER V/S Neelima Sanjay Kadam And Ors. ....RESPONDENT

Mr.Santosh Vishwakarma for appellant in F.A. and applicant in IA Mr. H. R. Pawar for Respondent

CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.

CHAVAN J DATE : 10th April, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1