Smt. Deulha Pradeep Das And Ors vs Mr. Sanjay Bhirendranath Ganguly
2023 Latest Caselaw 3518 Bom

                                                       30-3328-2017-CAF=.doc

Uday S. Jagtap


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                   CIVIL APPLICATION NO. 3328 OF 2017
                                    IN
                   FIRST APPEAL (ST.) NO. 19784 OF 2016

 Smt. Deulha Pradeep Das & Ors.                       .. Applicants

          Vs.

Sanjay Bhirendranath Ganguly                          .. Respondent

                                      .....

Mr. Abhishek Matkar a/w Mr. Bhakti Wast i/b Mr. Sanjiv Sawant for
the applicants
Mr. Aniket Nangare i/b Mr. Nitesh Bhutekar for the respondent
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 10th APRIL, 2023

P.C.

1. On 8th March, 2023 while admitting the appeal, learned

Counsel for the respondent sought time to respond to the

application seeking stay of the impugned judgment and order

passed by the Civil Jude, Senior Division, Pune.

2. Mr. Nangare holding for Mr. Bhutekar again seeks time.

However, in view of the order passed by this Court on the last date,

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30-3328-2017-CAF=.doc

there shall be stay to the impugned judgment and order dated

29th April, 2015 passed by the Joint Civil Judge, Senior Division,

Pune.

3. List the matter in the week commencing from 19th June, 2023

for final disposal.

(PRITHVIRAJ K. CHAVAN, J.)

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