Government Grant-In-Aid Ayurved ... vs State Of Maharashtra Medical ...
2023 Latest Caselaw 3461 Bom

   2023:BHC-AS:10560-DB                                                   904-ASWP-2200-2018.DOC




                        Shivgan



          Digitally          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          signed by
          SHAMBHAVI
SHAMBHAVI NILESH                     CIVIL APPELLATE JURISDICTION
NILESH    SHIVGAN
SHIVGAN   Date:
          2023.04.10
          15:11:04                    WRIT PETITION NO. 2200 OF 2018
          +0530

                        Government Grant-in-Aid Ayurvedic & Unani
                        College Teachers Organisation & Ors                                  ...Petitioners
                               Versus
                        State of Maharashtra & Ors                                         ...Respondents


                        None for the parties.

                                                      CORAM: G.S. Patel &
                                                             Neela Gokhale, JJ.

DATED: 6th April 2023 PC:-

1. Not on board. At the request of Registry taken on board.

2. In the judgment dated 23rd February 2023, in the cause-title the reference to "Ordinary Original Civil Jurisdiction" shall be corrected to read as "Civil Appellate Jurisdiction".

3. The judgment dated 23rd February 2023 be corrected accordingly.

(Neela Gokhale, J) (G. S. Patel, J)

6th April 2023