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Mandir Darshan Chs Ltd vs G.A.Builders Pvt Ltd
2023 Latest Caselaw 3398 Bom

Citation : 2023 Latest Caselaw 3398 Bom
Judgement Date : 5 April, 2023

Bombay High Court
Mandir Darshan Chs Ltd vs G.A.Builders Pvt Ltd on 5 April, 2023
Bench: R. I. Chagla
                                                                                    Board Sr.No.:-65

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 27602 OF 2021

       Mandir Darshan Chs Ltd                                ....PETITIONER
                    V/S
       G.a.builders Pvt Ltd                                ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 27604 OF 2021 In COMMERCIAL EXECUTION APPLICATION STAMP NO. 27602 OF 2021

Mandir Darshan Chs Ltd ....PETITIONER V/S G.a.builders Pvt Ltd ....RESPONDENT

Adv. Abhishek Mishra for judgment Debtor. Adv. Mohanish Chaudhari i/b Adv. Mohanish Chaudhari for Judgment Creditor.

(Mentioned out of turn at 4.30)

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 5th April, 2023 P.C. :

S. O. to 24/04/2023 ( for directions).

( ASSOCIATE )

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