Shri. Ramanand Moreshwar ... vs State Of Maharashtra Thru Addl ...
2023 Latest Caselaw 3360 Bom

                                                                               Board Sr.No.:-52

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8852 OF 2022

 Mayur Arun Tapase                             ....PETITIONER
             V/S
 The State Of Maharashtra Thr Additional Chief
                                            ....RESPONDENT

Secretary Home Dept And Ors

WITH WRIT PETITION NO. 10276 OF 2022

Shri. Ramanand Moreshwar Kalaskar ....PETITIONER V/S State Of Maharashtra Thru Addl Chief Secretary, ....RESPONDENT Home Dept. (transport And Ports) And Ors

Dr. Uday P. Warunjikar for Petitioner in WP/8852/2022 Mr. Sanjay Kshirsagar for Petitioner in WP/10276/2022 Mr. M. M. Pabale, AGP for State

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 3rd April, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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