Anuja Arun Redij vs The State Of Maharashtra And Anr
2022 Latest Caselaw 9733 Bom

                                                                      11-ASWP-3116-2022.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                     WRIT PETITION NO. 3116 OF 2022


                   Anuja Arun Redij                                           ...Petitioner
                         Versus
                   The State of Maharashtra & Anr                          ...Respondents


                   Mr Ketan A Dhavle, for the Petitioner.
                   Ms Ranit Basu, ith Maitri Malde, for Respondent No. 1.
                   Mr PG Sawant, AGP, for the Respondent.


                                            CORAM       G.S. Patel &
                                                        Gauri Godse, JJ.

DATED: 23rd September 2022 PC:-

1. The matter should have been listed for pronouncement today. SHEPHALI It is inadvertently listed under the caption "for admission". SANJAY MORMARE

Digitally signed by SHEPHALI 2. List the matter first on board on Monday, 26th September SANJAY MORMARE Date: 2022.09.26 14:48:29 +0530 2022 for pronouncement of Judgment.

(Gauri Godse, J) (G. S. Patel, J)

23rd September 2022