Mahadev Shyamsingh Daberao vs Deputy Director Of Education, ...
2022 Latest Caselaw 9730 Bom

                                       1          wp5384.2022

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH : NAGPUR


               WRIT PETITION NO.5384/2022



Mahadev Shyamsingh Daberao,
age 34 years, Occ. Service,
R/o Jamod, Tq. Jalgaon Jamod,
Dist. Buldhana.                            ...   Petitioner
      - Versus -
1.   Deputy Director of Education,
     Amravati Division, Amravati
     office at Tope Nagar, Amravati,
     Tq. & Dist. Amravati.

2.   Shri Sant Gadge Baba Junior Arts
     & Commerce College, Jamod
     through its Principal, R/o Jamod,
     Tq. Jalgaon Jamod, Dist. Buldhana.    ...   Respondents

            -----------------
Mr. P. S. Patil, Advocate for the Petitioner.
Ms. N.P. Mehta, Assistant Government Pleader for Respondent
No.1.
             ----------------


            CORAM : SUNIL B. SHUKRE AND
                    G.A. SANAP, JJ.

DATE : 23.9.2022 2 wp5384.2022

ORAL JUDGMENT (Per Sunil B. Shukre, J.)

Heard learned counsel for the petitioner and learned

Assistant Government Pleader for respondent No.1. There is no

need to issue any notice to respondent No.2 there being no relief

claimed against respondent No.2.

2. Heard. Rule. Rule made returnable forthwith.

Heard finally by consent of learned counsel for the parties.

3. Respondent No.1 is directed to decide the proposal

seeking grant of approval to the appointment of the petitioner as

Peon dated 13.7.2021, in accordance with law, as expeditiously as

possible and in any case, within three weeks from the date of

receipt of the order.

4. Rule is made absolute in the above terms. No costs.

(G.A. SANAP, J.) (SUNIL B. SHUKRE, J.) Tambaskar.

Signed By:NILESH VILASRAO TAMBASKAR Private Secretary Date:26.09.2022 11:08