Mahrashtra State Toad Transport ... vs Kamalbai Shankar Jogdand And ...
2022 Latest Caselaw 9685 Bom

                                      {1}                   985-CA-13324-2022


      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                 BENCH AT AURANGABAD

             CIVIL APPLICATION NO. 13324 OF 2022
               IN FIRST APPEAL NO. 2463 OF 2022

      MAHRASHTRA STATE TOAD TRANSPORT CORPORATION
        NANDED THROUGH ITS DIVSIONAL CONTROLLER
                         VERSUS
          KAMALBAI SHANKAR JOGDAND AND OTHERS

                                   ...
                Advocate for Applicant : Mr. M.D. Shinde
                                  ....

                                 CORAM : S.G. DIGE, J.
                                 DATE : 22nd September, 2022

 ORDER :

. Heard learned Counsel for applicant.

2. Learned Counsel for applicant submits that,

applicant has challenged the judgment and award passed

by Reference Court. Hence, requested to stay impugned

order.

3. Considering the submissions of learned Counsel for

applicant, the impugned order is stayed till next date

Pooja K.

{2} 985-CA-13324-2022

subject to deposit of entire award amount before this

Court within twelve (12) weeks'.

4. List the matter on 15th December, 2022.

[S.G. DIGE, J.]

Pooja K.