Ramesh Vangal vs Barclays Bank Plc
2022 Latest Caselaw 9564 Bom

Citation : 2022 Latest Caselaw 9564 Bom
Judgement Date : 20 September, 2022

Bombay High Court

Ramesh Vangal vs Barclays Bank Plc on 20 September, 2022

Bench: G.S. Patel, Gauri Godse

                                                    11-OSIA-3819-2022 IN COMAPL-18154-2022.DOC




                      Ashwini



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                 IN ITS COMMERCIAL APPELLATE DIVISION
                                  INTERIM APPLICATION NO. 3819 OF 2022
                                                        IN
                                 COMMERCIAL APPEAL (L) NO. 18154 OF 2022
                                                        IN
                                 SUMMONS FOR JUDGMENT NO. 37 OF 2018
                                                        IN
                                COMMERCIAL SUMMARY SUIT NO. 261 OF 2018


                      Ramesh Vangal                                              ...Appellant
                            In the matter between
                      Ramesh Vangal
                            Versus
                      Barclays Bank PLC                                        ...Respondent


                      Mr Navroz Seervai, Senior Advocate, with Karl Tamboly, Ish Jain,
                           Dipen Furia, Rony John & Harsh Kesharia, for the Appellant.
                      Mr Sharan Jagtiani, Senior Advocate, with Sameer Pandit & K
                           Gandhi, i/b Wadia Ghandy & Co, for the Respondent.
ASHWINI
HULGOJI
GAJAKOSH

                                           CORAM          G.S. Patel &
Digitally signed by
ASHWINI
HULGOJI

                                                          Gauri Godse, JJ.

GAJAKOSH Date: 2022.09.21 10:33:43 +0530

DATED: 20th September 2022 PC:-

20th September 2022 11-OSIA-3819-2022 IN COMAPL-18154-2022.DOC

1. The Affidavit in Rejoinder is to be filed and served on or before 3rd October 2022.

2. List the Interim Application for condonation of delay on 6th October 2022.

(Gauri Godse, J) (G. S. Patel, J)

20th September 2022