Murlidhar Jalan And 14 Ors vs Central Bank Of India
2022 Latest Caselaw 9484 Bom

                                                               24-SJL80-19INSS296-19.DOC

                                                                                     Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                               SUMMONS FOR JUDGMENT (L) NO. 80 OF 2019
                                               IN
                                   SUMMARY SUIT NO. 296 OF 2019
SANTOSH
SUBHASH
KULKARNI
Digitally signed by
                      Murlidhar Jalan & ors.                                  ...Plaintiffs
                                           Versus
SANTOSH
SUBHASH
KULKARNI


                      Central Bank of India                                  ...Defendant
Date: 2022.09.20
11:37:21 +0530




                      Ms. Jyotsna Kondhalkar, i/b Vigil Juris, for the Plaintiffs.
                      Mr. V. K. Nair, for the Defendant.

                                                 CORAM:     N. J. JAMADAR, J.

                                                 DATED :    19th SEPTEMBER, 2022
                      PC:-

1. At the request of the learned Counsel for the plaintiffs, by

way of final indulgence, list on 17th October, 2022.

2. It is hereby made clear that no request for further

adjournment shall be entertained on any count whatsoever.

[N. J. JAMADAR, J.]