Smt. Gurabai Gurmukhdas Mattani ... vs Amravati Municipal Corporation ...
2022 Latest Caselaw 9479 Bom

Citation : 2022 Latest Caselaw 9479 Bom
Judgement Date : 19 September, 2022

Bombay High Court

Smt. Gurabai Gurmukhdas Mattani ... vs Amravati Municipal Corporation ... on 19 September, 2022

Bench: A.S. Chandurkar, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2718 OF 2013

 Smt. Gurabai Gurmukhdas Mattani And 4 Others....PETITIONER
            V/S
 Amravati Municipal Corporation Through   ....RESPONDENT

Commissioner Amravati

PRAFULLA S. KHUBALKAR for Petitioner R.D. DHARMADHIKARI for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 19th September, 2022 P.C. :

Heard Mr. P.S. Khubalkar, Adv. for Petitioner, Mr. R.D. Dharmadhikari, Adv. for Respondent. FOR JUDGMENT ON 29/09/2022 ALONGWITH WP/2010/14 & WP/2450/15.