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Mahesh Vasant Mhatre And Anr vs State Of Maharashtra And Ors
2022 Latest Caselaw 9320 Bom

Citation : 2022 Latest Caselaw 9320 Bom
Judgement Date : 15 September, 2022

Bombay High Court
Mahesh Vasant Mhatre And Anr vs State Of Maharashtra And Ors on 15 September, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10073 OF 2022

 Mahesh Vasant Mhatre And Anr                              ....PETITIONER
            V/S
 State Of Maharashtra And Ors                            ....RESPONDENT

Smt. Sumedha Rao for Petitioner Mr. A. P. Vanarse AGP for State Mr. Siddhesh S. Borkar a/w Arya S. Borkar for Respondent No. 5 (Society)

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 15th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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