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Tanaji Laxman Salunkhe vs Kumar Vitthal Mallinath Patil And ...
2022 Latest Caselaw 9255 Bom

Citation : 2022 Latest Caselaw 9255 Bom
Judgement Date : 14 September, 2022

Bombay High Court
Tanaji Laxman Salunkhe vs Kumar Vitthal Mallinath Patil And ... on 14 September, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9695 OF 2022

 Tanaji Laxman Salunkhe                                    ....PETITIONER
            V/S
 Kumar Vitthal Mallinath Patil And Ors                   ....RESPONDENT

Mr SUREL SUNIL SHAH for Petitioner Sr Adv G. S. Godbole i/by Ketki Gadkari for Respondent no 1 &2 Mr A.P. Vanarse AGP for state/R.no. 3

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 14th September, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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