Maroti S/O Pandurang Somkunwar vs The Union Of India, Thr. ...
2022 Latest Caselaw 9208 Bom

                                                                                                                15wp 3189.2021.odt
                                                                       1

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                            WRIT PETITION NO. 3189/2021
       [SHRI MAROTI S/O PANDURANG SOMKUNWAR ..VS.. THE UNION OF INDIA AND OTHERS]
       -----------------------------------------------------------------------------------------------------------------------------------
      Office Notes, Office Memoranda of                                     Court's or Judge's Order
      Coram, appearances, Court's Orders
      or directions and Registrar's order__________________________________________________________
                                                 Mr. Yash Kullarwar, Advocate h/f. Mr. M. Anilkumar, Advocate
                                                 for the petitioner
                                                 Ms. Anshuli Deshmukh, Advocate h/f. Mr. N.S. Deshpande, ASGI
                                                 for respondent no. 1
                                                 Mr. A.A. Dhawas, Advocate for respondent nos. 2 and 3

                                                  CORAM :              MANISH PITALE, J.

DATED : 13/09/2022

The learned Counsel for respondent nos. 2 and 3 has handed over a pursis alongwith copies of judgments. The same is taken on record.

2. List this writ petition for further hearing/disposal on 06.10.2022.

JUDGE

Digitally signed by SANDIP SANDIP MAHADEV MAHADEV GATE GATE Date:

2022.09.14 17:45:22 +0530

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