Garden Court Distilleries ... vs Karmayogi Shankarraoji Patil ...
2022 Latest Caselaw 9204 Bom

                                                   11-SJ-29-21.DOC

                                                     Sayali Upasani


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION
               IN ITS COMMERCIAL DIVISION

       SUMMONS FOR JUDGMENT No. 29 OF 2021
                       IN
      COMMERCIAL SUMMARY SUIT NO.54 OF 2021


Garden Court Distilleries Pvt Ltd                   ... Plaintiff
        Versus
Karmayogi Shankarraoji patil S.S.K. Ltd &       ...Defendants.
Ors

Mr. Chetan Kapadia a/w Mr. Ranjeev Carvalho & Pankaj
      Uttaradhi i/b Ms. Sabeena Mahadik, for Plaintiff.
Mr. Sanjeev Kadam a/w Ramdas Hake, for Defendants.

                      CORAM      N. J. JAMADAR, J.

                      :DATED     13th SEPTEMBER, 2022
                      :
PC:-

1. Heard the learned Counsels for the parties.

2. Mr. Kapadia, the learned Counsel for the plaintiff seeks leave to tender an additional affidavit indicating the amount received from the defendants till date.

Leave granted.

3. Additional affidavit is taken on record.

4. Mr. Kapadia and Mr. Kadam, the learned Counsel for the defendants jointly submit that the parties would explore the possibility of an amicable resolution of the dispute.

5. At the joint request of the Counsels for the parties, list on 22nd September, 2022.

[N. J. JAMADAR, J.]