Hermes Ship Management Pvt. Ltd vs Euro Marine Shipping Services ...
2022 Latest Caselaw 9102 Bom

                                                                                       19-sj-56-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                         SUMMONS FOR JUDGMENT NO.56 OF 2019

                      Hermes Ship Management Pvt. Ltd.                       ...Plaintiff
                           vs.
                      Euro Marine Shipping Services Pvt. Ltd.                ...Defendant
VISHAL
SUBHASH
PAREKAR               Ms. Bharati N. i/b. Vibha Jurisconsult Co., for the Plaintiff
Digitally signed by
                      Mr. Kunal Vaishnav i/b. Sapana Rachure, for the Defendant.
VISHAL SUBHASH
PAREKAR
Date: 2022.09.12
18:56:31 +0530
                                                 CORAM :   N. J. JAMADAR, J.

                                                 DATE :    SEPTEMBER 12, 2022

                      P.C.:

1. Heard the learned counsels for the parties.

2. With the consent of the parties, the order dated 9 th June,

2022 whereby the parties were referred to Arbitrator stands

modified to the following extent:

3. Mr. Rohan Rajadhyaksha, Advocate stands substituted as

'Sole Arbitrator' in the place of Mr. Prathamesh Kamat, Advocate.

4. Rest of the directions in the order dated 9 th June, 2022 shall

continue to operate.

                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                          ...1