Kiran Dinkar Nagare And Anr vs Bhavesh Enterprises And 4 Ors
2022 Latest Caselaw 9033 Bom

                                                                                        6-sj-20-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.20 OF 2021
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.63 OF 2017

                      Kiran Dinkar Nagare and Another                        ...Plaintiff
                           vs.
VISHAL                Bhavesh Enterprises and Others                         ...Defendants
SUBHASH
PAREKAR
                      Mr. Madhur Rai a/w. Mr. Sachin Kanse i/b. PRS Legal, for the
Digitally signed by
VISHAL SUBHASH
                      Plaintiff
PAREKAR
Date: 2022.09.08
                      Ms. Leena Patil, for Defendant Nos. 1, 3 and 4.
17:06:04 +0530

                                                CORAM :    N. J. JAMADAR, J.

                                                DATE :     SEPTEMBER 08, 2022

                      P.C.:

1. At the request of the learned counsels for the parties, list on

6th October, 2022 under the caption 'for settlement'.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1