Vilas S/O Vitthalrao Patil vs State Of Maharashtra
2022 Latest Caselaw 9012 Bom

Citation : 2022 Latest Caselaw 9012 Bom
Judgement Date : 8 September, 2022

Bombay High Court

Vilas S/O Vitthalrao Patil vs State Of Maharashtra on 8 September, 2022

Bench: Prakash Deu Naik

                                                       12.WP.2163.2022.doc




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

            CRIMINAL WRIT PETITION NO.2163 OF 2022

Vilas s/o Vitthalrao Patil                              Petitioner
       versus
The State of Maharashtra                                Respondent

Mr.Gajanan Kadam, Advocate for petitioner.
Mr.S.R.Agarkar, APP, for State.


                         CORAM :     PRAKASH D. NAIK, J.

                         DATE    :   8th September 2022
PC :

Heard both sides. Learned advocate for petitioner submits that he would like to place on record some judgments in support of his submissions. Stand over to 22nd September 2022. High on board.

(PRAKASH D. NAIK, J.)

MST

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