Shri Narendra Ramrao Lunge And ... vs Shri Sitaram S/O Dinkarrao ...
2022 Latest Caselaw 9004 Bom

Citation : 2022 Latest Caselaw 9004 Bom
Judgement Date : 8 September, 2022

Bombay High Court

Shri Narendra Ramrao Lunge And ... vs Shri Sitaram S/O Dinkarrao ... on 8 September, 2022

Bench: Avinash G. Gharote

                                                                                                    (1)                                                  4cas905.22

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                     CIVIL APPLICATION (S) NO. 905 OF 2022
                                                      IN
                                    SECOND APPEAL STAMP NO. 3941 OF 2021
   Narendra Ramrao Lunge and anr__ Vs. ___Sitaram Dinkarrao Gayakwad and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mrs. S.W.Deshpande, Advocate for applicants/appellants.


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 08/09/2022

Civil Application (S) No. 905/2022, seeks condonation of delay in filing Second Appeal challenging the judgment and decree dated 14.11.2019, the appeal having been filed on 5.3.2021. Reliance is placed upon the order of the Hon'ble Apex Court in Misc. Application No. 21/2022, dated 10.1.2022, whereby the limitation for filing appeal during the Covid-19 Pandemic period has been relaxed. The dates indicated in the application would point out that the period of delay is covered by the Covid-19 Pandemic, considering which the application is allowed.

Office to register the Second Appeal.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:08.09.2022 17:55