Executive Engineer, Medium ... vs Damu Kashiram Gangurde (Since ...
2022 Latest Caselaw 8798 Bom

                  Megha                                     43_fast_22539_2021.doc



                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                FIRST APPEAL (STAMP) NO.22539 OF 2021
                                                WITH
                                INTERIM APPLICATION NO.10246 OF 2022
                                                WITH
                                INTERIM APPLICATION NO.10245 OF 2022
                                                 IN
                                FIRST APPEAL (STAMP) NO.22539 OF 2021

                    Executive Engineer, Medium Project,
                    Nashik                                               ...Appellant
                                   Versus
                  Damu Kashiram Gangurde since
                  deceased through legal heirs -
                  1. Laxmibai Damu Gangurde and Ors.                  ...Respondents
                                                  ...
                  Ms Chaitrali Deshmukh for the Appellant.


                                            CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 5th SEPTEMBER, 2022.

P. C. :-

Learned counsel for the Appellant states that First Appeal

(stamp) Nos.21829 of 2021 and 22552 of 2021 arising from the

common judgment are pending before this Court. Same be tagged

along with the Appeal and list on 06/09/2022.

(SMT. ANUJA PRABHUDESSAI, J.)

MEGHA Digitally signed by MEGHA S

PARAB S Date:

PARAB 2022.09.06 16:23:14 +0530