Yash Developers vs Harihar Krupa Co-Operative ...
2022 Latest Caselaw 10071 Bom

                             WP(L)-18022-2021.DOC


Andreza


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                  WRIT PETITION (L) NO. 18022 OF 2021


 Yash Developers                                        ... Petitioner
                 Versus
 Harihar Krupa Co-operative Housing Society             ...Respondents
 Ltd. & Ors.


 Dr. Birendra Saraf, Senior Advocate a/w. Mr. Yadunath Chaudhari,
 Mr. Kevin Pereira, Mr. Kushal Amin i/b Mr. Chinmay Acharya for
 the petitioner.
 Ms. Jaya Bagwe for respondent no. 1.
 Mr. Jagdish G. Aradwad (Reddy) for respondent no. 2 (AGRC)
 Mr. Vijay D. Patil for respondent nos. 3 to 5.
 Mr. Ashwin Sawlani i/b Mr. Viraj Jadhav for respondent no.6.
                        _______________________

                       CORAM:            G. S. KULKARNI, J.

                       DATED:            30th September, 2022
                         _______________________
 P.C.

1. Today the matter was listed so as to obtain a clarification that

the respondents do not intend to file reply affidavits although the

respondents have made submissions for final disposal on this petition.

2. This position is confirmed by the learned Counsel for all the

respondents that no reply affidavits were intended to be filed by any

th 30 September 2022 WP(L)-18022-2021.DOC

of the respondents. Accepting such stand of the respondents as

confirmed by the respective Counsel appearing for the respondents,

the Court shall now proceed to list the petition for pronouncement of

judgment.

3. Ms. Bagwe appearing for respondent no.1 states that written

submissions are placed on record which be taken into consideration.

Similarly, written submissions are also placed on record on behalf of

the petitioners.

4. Accordingly, list the petition for pronouncement of judgment

on 14 October 2022 at 5.00 p.m. through video conferencing.

G. S. KULKARNI, J ANDREZA PEREIRA Digitally signed by ANDREZA PEREIRA Date: 2022.10.01 10:34:03 +05'30'

th 30 September 2022