Nainesh Mahendra Gandhi vs Prash Builders Pvt.Ltd
2022 Latest Caselaw 11126 Bom

                                                                                       19-sj-31-2020.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.31 OF 2020
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.79 OF 2020

                      Nainesh Mahendra Gandhi                                ...Plaintiff
                            vs.
VISHAL                M/s. Prash Builders Private Limited                    ...Defendant
SUBHASH
PAREKAR               Ms. Apurva Gupte i/b. Mr. Vijay Sharma, for the Plaintiff
Digitally signed by
VISHAL SUBHASH
                      Mr. Faran Khan i/b. Vimadalal & Co., for the Defendant.
PAREKAR
Date: 2022.10.20
10:56:59 +0530
                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      OCTOBER 19, 2022

                      P.C.:

1. The learned counsel for the plaintiff seeks further time to file

additional affidavit.

2. Let additional affidavit be filed on or before 16th November,

2022 and copy served on the defendant.

3. List on 22nd November, 2022.

                                                                  (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                          ...1