Citation : 2022 Latest Caselaw 10794 Bom
Judgement Date : 17 October, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL STAMP NO. 18038 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT
V/S
Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT
Ramesh Shankar Rathod And Ors.
WITH FIRST APPEAL STAMP NO. 25231 OF 2022
Ajinkya Ashok Ghate ....APPELLANT V/S Vice Chancellor, Solapur University, Solapur ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19781 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Maruti Kashinath Chandanshive (deceased) Thr.
....RESPONDENT Lrs. Dyandev Maruti Chandanshive And Anr.
WITH FIRST APPEAL STAMP NO. 19812 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Smt.suparna Vivekanand Ghate And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 17970 OF 2021
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Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Bhagwan Pamandas Nagdeo And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 17974 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Bhau Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)shri.nagnath D. Sabale And Ors.
WITH FIRST APPEAL STAMP NO. 17981 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Ganpati Dhulappa Sabale And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 17991 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Digambar Vithobha Waghmare(deceased)thr.his ....RESPONDENT Lrs.dattatraya Digambar Waghmare And Ors.
WITH FIRST APPEAL STAMP NO. 18000 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Chokhalu Soma Rathod (deceased) Thr. His ....RESPONDENT Lrs.1.1)nagnath Chokhalu Rathod And Anr.
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WITH FIRST APPEAL STAMP NO. 18007 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rama Appa Sabale (deceased) Thr.his ....RESPONDENT Lrs.sahebrao Rama Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18017 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Baliram Tatya Mane (koli) (deceased) Thr. His....RESPONDENT Lrs.1.1)ajit Baliram Mane And Ors.
WITH FIRST APPEAL STAMP NO. 18046 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Nagarbai Masa ....RESPONDENT Waghmare(deceased)thr.lrs.pradeep Sonavane(deceased)thr.lrs.vaishali Sonawane And Ors
WITH FIRST APPEAL STAMP NO. 18056 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Bhikaji Sambha Waghmare And Anr. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19775 OF 2021
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Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Prabhu Rama Rathod (since Deceased) Thr. Lrs.
....RESPONDENT Suresh P Rathod And Ors.
WITH FIRST APPEAL STAMP NO. 19777 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Keshav Sidram Sontale (since Deceased) Thr. ....RESPONDENT Lrs. Rohini S Padsalgi And Anr.
WITH FIRST APPEAL NO. 485 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Rama Krushna Sabale And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19787 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Tukaram Sambhu Sabale (deceased) Thr. Lrs. ....RESPONDENT Ravansiddha Tukaram Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 19792 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Krushnabai Tatya Mane (koli) Since Deceased....RESPONDENT Thr. Her Lrs. And Amp. Representative
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WITH FIRST APPEAL STAMP NO. 19799 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri Abhaykumar Vivekanand Ghate And Ors.....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19802 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Rajvilas Vivekanand Ghate And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19804 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shri Ajinkya Ashok Ghate And Anr. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 19822 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Kamini Ashok Ghate(deceased)thr.lrs.1.1)ashok ....RESPONDENT Jivan Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 19830 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Ashok Jivan Ghate (deceased) Thr. Lrs. Ajinkya
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Ashok Ghate And Anr.
WITH FIRST APPEAL STAMP NO. 19839 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Kasturbai Shankarrao Katkam And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 20338 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Nuruddin Karmali Mulani And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 20341 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Shirish Ramchandra Godbole And Ors. ....RESPONDENT
WITH FIRST APPEAL NO. 417 OF 2022
Pradeep Narsinha Pimparkar And Ors. ....APPELLANT V/S The State Of Maharashtra (summons To Be ....RESPONDENT Served On The Collector Solapur) And Anr.
WITH FIRST APPEAL NO. 418 OF 2022
Nuruddin Karmali Mulani And Anr. ....RESPONDENT ....APPELLANT
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V/S The State Of Maharashtra , Collector Of Solapur ....RESPONDENT And Anr.
WITH FIRST APPEAL STAMP NO. 23345 OF 2022
Keshav Sidram Sontale (deceased) Thr. L.r.s. 1a) ....APPELLANT Rohini Sidharam Padsalgi V/S Vice Chancellor Solapur University And Anr.....RESPONDENT
WITH FIRST APPEAL STAMP NO. 18013 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Appa Sitaram Sabale(deceased)thr.his ....RESPONDENT Lrs.1.1)laxman Appa Sabale And Anr.
WITH FIRST APPEAL STAMP NO. 18031 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Shri.balbhim Tukaram Sabale And Anr. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 18034 OF 2021
Vice Chancellor Solapur University, Solapur. ....APPELLANT V/S Bhoju Damu Rathod(deceased)thr.lrs.manglu ....RESPONDENT Bhoju Rathod(deceased)thr.lrs.1.1)vasant M.rathod And Ors
Page 7/9
WITH FIRST APPEAL STAMP NO. 19789 OF 2021
Vice Chancellor Solapur University, Solapur ....APPELLANT V/S Dagadu Pandurang Sabale (deceased) Thr. Lrs.....RESPONDENT Ashok Dagadu Sabale And Ors.
WITH INTERIM APPLICATION NO. 19243 OF 2022 In First Appeal STAMP NO. 18038 OF 2021
Fulabai Shivaji Chavan And Ors. ....PETITIONER V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
WITH INTERIM APPLICATION NO. 17830 OF 2022 In First Appeal STAMP NO. 18038 OF 2021
Shankar [email protected] Rathod (deceased) Thr.....PETITIONER His Lrs.1.1)ramesh Shankar Rathod And Ors.
V/S Vice Chancellor Solapur University, Solapur ....RESPONDENT And Anr.
WITH INTERIM APPLICATION NO. 3141 OF 2021 In First Appeal STAMP NO. 18038 OF 2021
Vice Chancellor Solapur University, Solapur. ....PETITIONER
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V/S Shankar Tharu Rathod (deceased) Thr. His Lrs.
....RESPONDENT Ramesh Shankar Rathod And Ors.
Mr A Y Sakhare, Sr Counsel alw Santosh Parad, Adv for Appellant (MCGM) in FA/457/2017 and for Resp MCGM in FA/60/2015 Mr Nishit Patel a/w Mr S Jain i/b Law Charter , Adv for Appellant in FA/1520/2014 and for Resp No 2 to 4 in FA/457/2017 Ms Sukesh Bhandari a/w Akshay Chauhan, Adv for Appellant in FA/60/2015 and for Resp No 4 to 87 in FA/1520/2014 and for Resp No 88 in FA/457/2017 Mr Jitendra Kumar G Damani a/w Ms Manasi C Pandit , Mr Shawn Fernandes , Adv for Resp No 1 in all FA
CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 17th October, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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